JUDGEMENT
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(1.) The present special appeal is directed against the order of learned Single Judge dated 30.11.2011 passed in Civil Misc. Writ Petition No. 22711 of 2011, Committee of Management Buddha Post Graduate College, Kushinagar Vs. State of U.P. and others whereby the above writ petition filed by the appellant has been rejected.
(2.) The appellant is the Committee of Management, Buddha Post Graduate College, Kushinagar affiliated to the Gorakhpur University and is governed by the State Universities Act and Statutes framed thereunder.
(3.) The dispute relates to the appointment of respondent no. 4 -Indra Deo Pandit, who has claimed to have been appointed on the post of Assistant Accountants in pursuance of the advertisement made in Daily Newspaper "Dainik Jagran" on 06.02.1990.;
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