NAND KISHOR RANA Vs. ANUPAM SHARMA AND ANR.
LAWS(ALL)-2015-3-309
HIGH COURT OF ALLAHABAD
Decided on March 10,2015

Nand Kishor Rana Appellant
VERSUS
Anupam Sharma And Anr. Respondents

JUDGEMENT

Rajesh Dayal Khare, J. - (1.) List of fresh cases has been revised.
(2.) Heard learned counsel for the petitioner, Sri Arjun Singh Solanki and Sri Suresh Chandra Varma learned counsel for the respondents.
(3.) Present writ petition has been filed seeking a writ of certiorari quashing the order dated 30.3.2013 passed by Civil Judge (Senior Division)/Judge Small Cause, Court, Kashiram Nagar in SCc Case No. 17 of 2001 and the order dated 22.1.2015 passed by District Judge, Kasganj in SCC Revision No. 02 of 2013.;


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