Anil Kumar, J. - (1.) Matter is taken in the revised cause list.
(2.) Heard Sri Shishir Pradhan learned counsel for review petitioner Sri V.N. Singh and perused the record.
(3.) Smt. Anita Sonkar/tenant/review petitioner has filed present review petition for recall of the judgment and order dated 02.04.2014 passed by this Court in Civil Revision No. 67 of 2012.;