AZAHAR Vs. STATE OF U.P.
LAWS(ALL)-2015-8-187
HIGH COURT OF ALLAHABAD
Decided on August 26,2015

AZAHAR Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

- (1.) Supplementary affidavit filed today is taken on record.
(2.) Heard learned counsel for the applicant and learned A.G.A. as well as Sri Vijay Shantam, counsel for the first informant.
(3.) Perused the record.;


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