DILIP KUMAR SHUKLA AND ORS. Vs. STATE OF U.P. AND ORS.
LAWS(ALL)-2015-11-61
HIGH COURT OF ALLAHABAD
Decided on November 20,2015

Dilip Kumar Shukla And Ors. Appellant
VERSUS
State of U.P. and Ors. Respondents

JUDGEMENT

- (1.) Heard Shri Ashok Khare, learned Senior Counsel assisted by Shri Siddharth Khare and Shri Nisheeth Yadav, learned counsel for the petitioners. Shri H.C. Pathak, learned Standing Counsel appears for the respondents.
(2.) As the controversy involved in all the writ petitions are similar, they are being decided by this common judgment.
(3.) The facts of Writ Petition No.59355 of 2012 are being taken as leading case for deciding the writ petitions.;


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