Vivek Kumar Birla, J. - (1.) Heard learned counsel for the revisionist.
(2.) Supplementary affidavit filed today is taken on record.
(3.) The revisionist has come up before this Court challenging the impugned order dated 5.10.2015 passed by Additional District Judge, Court No. 9, Kanpur Nagar in S.C.C. Suit No. 83 of 2013.;