- (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No. 22 of 2012, (S.T. No. 615 of 2012), under Sections 498-A, 304-B, 201 I.P.C. and 3/4 D.P. Act, Police Station Babri, District Prabudh Nagar/Muzaffar Nagar.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;