SONU Vs. STATE OF U.P.
LAWS(ALL)-2015-9-209
HIGH COURT OF ALLAHABAD
Decided on September 22,2015

SONU Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

- (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No.136 of 2013, u/s 302 I.P.C., Police Station-Palimukimpur, District-Aligarh.
(2.) Counter affidavit filed, taken on record.
(3.) Heard learned counsel for the applicant and learned A.G.A.;


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