SHAMSHER SINGH Vs. GENERAL MANAGER (PERSONNEL), PUNJAB AND SINDH BANK AND ORS.
LAWS(ALL)-2015-8-221
HIGH COURT OF ALLAHABAD
Decided on August 21,2015

SHAMSHER SINGH Appellant
VERSUS
General Manager (Personnel), Punjab And Sindh Bank And Ors. Respondents

JUDGEMENT

- (1.) Heard Shri S.K.Gaur, counsel for the petitioner and Shri R.N.Kesari, counsel for the respondent Bank.
(2.) Petitioner before this Court, Shamsher Singh, was employed as Branch Manager, Punjab & Sind Bank (nationalised Bank). He was proceeded with departmentally resulting in an order of the disciplinary authority i.e. Zonal Manager dated 20.03.1994 where-under he was dismissed from service.
(3.) Not being satisfied, the petitioner filed an appeal before the next higher authority which was partly allowed by the Deputy General Manager (Personnel) vide order dated 03.05.1995. The penalty of dismissal from service was substituted by an order of compulsory retirement. A review application was filed by the petitioner before the General Manager which came to be dismissed by General Manager (Personnel) vide order dated 30.06.1996.;


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