SURYA BHAN KARWARIYA Vs. STATE OF U.P.
LAWS(ALL)-2015-8-193
HIGH COURT OF ALLAHABAD
Decided on August 26,2015

Surya Bhan Karwariya Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

- (1.) Let supplementary affidavit filed today in Court be taken on record.
(2.) Heard Sri V.P. Srivastava, learned Senior Counsel assisted by Sri S.C. Dwivedi, learned counsel for applicant, Sri Yogesh Agarwal, learned counsel for complainant, Sri V.B. Singh, Additional Advocate General and Smt. Swati Agarwal as Special counsel appearing for State.
(3.) The present matter has been nominated by Hon'ble the Chief Justice to this Bench by order dated 25.08.2015.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.