IQBAL LEATHER LTD. Vs. UNNAO TANNERIES POLLUTION CONTROL COMPANY
LAWS(ALL)-2015-5-461
HIGH COURT OF ALLAHABAD
Decided on May 11,2015

Iqbal Leather Ltd. Appellant
VERSUS
Unnao Tanneries Pollution Control Company Respondents

JUDGEMENT

- (1.) Vakalatnama filed by Shri S.K.Mehrotra for the sole respondent is taken on record.
(2.) Heard learned counsel for the parties and perused the record.
(3.) This revision has been filed against the order dated 21.01.2015 passed in Civil Suit No. 193 of 2005 by Civil Judge (S.D.) Unnao, by which Application No. Ga-160 has been allowed.;


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