JUDGEMENT
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(1.) The Contempt Appeal No. 4 of 2012 was listed yesterday when we passed the following order:-
"Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Pramod Kumar Srivastava,J.
Sri Pankaj Saxena, learned counsel is present today in Court on behalf of the appellant and he prays that this matter be taken up tomorrow as there are two other appeals listed alongwith this appeal.
Put up tomorrow.
Order Date :- 24.8.2015"
(2.) Today all the three appeals are listed at Serial No. 2 of the Cause List showing the names of the learned counsel appearing in the case.
(3.) These contempt appeals have been filed by the then District Magistrate, Shahjahanpur, questioning the order of the U.P. Public Services Tribunal dated 19th November, 2012, in separate contempt petitions that were filed alleging non-compliance of the judgment dated 19th January, 2012 in all the three matters.;
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