JUDGEMENT
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(1.) Notices on behalf of respondent Nos. 1 to 4 has been accepted by Chief Standing Counsel, Additional Advocate General, Smt. Bulbul Godiyal present on behalf of the State, Sri Manoj Kumar Dwevedi, Advocate is present on behalf of O.P.No. 5, by Sri Ayush Negi, Advocate on behalf of O.P.No. 6, Ms. Pushpila Bist on behalf of O.P.No. 11.
(2.) Issue notice to respondent Nos. 7 to 10 and 12 to 14 fixing 13.07.2015 as the date.
(3.) List this matter on 13.07.2015 or on the first day when Hon'ble the Chief Justice holds Court at Lucknow.;
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