KRISHNA NAND SHUKLA Vs. DIRECTOR OF HIGHER EDUCATION ALLAHABAD & OTHERS
LAWS(ALL)-2015-10-298
HIGH COURT OF ALLAHABAD
Decided on October 06,2015

Krishna Nand Shukla Appellant
VERSUS
Director Of Higher Education Allahabad And Others Respondents

JUDGEMENT

- (1.) Heard learned counsel for the parties.
(2.) Sri Ateeq Ahmad Khan is present on behalf of the person who was working as the Principal of the college at the relevant time.
(3.) Petitioner before this Court seeks a writ of mandamus commanding the respondents authority to pay salary to the petitioner on month to month basis as Lecturer in Jawahar Lal Nehru Smarak Post Graduate College, Maharajganj, District Maharajganj.;


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