JUDGEMENT
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(1.) This application under Section 482, Cr. P. C. has been filed seeking the quashing of entire proceeding in Complaint Case No. 1963 of 2014, (M/s. Anjana Poultry Feed v. Swapan Das) under Section 138, N.I. Act, Police Station New Agra, District Agra. pending in the court of Judicial Magistrate, Court No. XI, Agra.
(2.) Heard applicant's counsel and learned AGA.
(3.) Entire record has been perused.;
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