RAJPAL Vs. STATE OF U.P.
LAWS(ALL)-2015-8-192
HIGH COURT OF ALLAHABAD
Decided on August 28,2015

RAJPAL Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

- (1.) Shri Gaurav Kakkar, Advocate has filed his power on behalf of the complainant, today in the Court, is taken on record.
(2.) Heard learned counsel for the applicant, learned counsel for the complainant and learned A.G.A.
(3.) Perused the record.;


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