UNION OF INDIA Vs. ARMED FORCES TRIBUNAL AND ORS.
LAWS(ALL)-2015-8-230
HIGH COURT OF ALLAHABAD
Decided on August 12,2015

UNION OF INDIA Appellant
VERSUS
Armed Forces Tribunal And Ors. Respondents

JUDGEMENT

Rajan Roy, J. - (1.) This writ petition has been passed by the Reporting Sec. as cognizable by a "Single Judge Bench" assigned "Service Single matters", accordingly it has been placed before this court.
(2.) Heard.
(3.) Impleadment application is allowed.;


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