KAMAL SINGH AND ORS. Vs. STATE OF U.P. AND ORS.
LAWS(ALL)-2015-12-61
HIGH COURT OF ALLAHABAD
Decided on December 07,2015

Kamal Singh And Ors. Appellant
VERSUS
State of U.P. and Ors. Respondents

JUDGEMENT

Karuna Nand Bajpayee, J. - (1.) This application u/s 482 Cr.P.C. has been filed seeking the quashing the entire proceedings of Criminal case No. 1718 of 2015 arising out of Case Crime No. 53 of 2015 u/s 324, 325, 308, 504 and 506 IPC P.S. Samshabad District Agra pending in the Court of A.C.J.M. Court No. 7 Agra.
(2.) Heard applicants' counsel, learned counsel for the opposite party No. 2 and learned AGA.
(3.) Entire record has been perused.;


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