- (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No.788 of 2014, u/s 354, 354(Ka), 354(Gha), 323 and 506 I.P.C. and Section 7/8 of POCSO Act, Police Station-Vijay Nagar, District-Ghaziabad.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;