SANTOSHA CRAFT (PVT ) LTD Vs. BOARD OF REVENUE U P AT LUCKNOW & OTHERS
LAWS(ALL)-2015-12-328
HIGH COURT OF ALLAHABAD
Decided on December 16,2015

Santosha Craft (Pvt ) Ltd Appellant
VERSUS
Board Of Revenue U P At Lucknow And Others Respondents

JUDGEMENT

- (1.) Heard Sri A.N.Bhargava along with Sri G.C.Pant, learned counsel for the petitioner and Sri Sanjai Goswami, learned Additional Chief Standing Counsel appearing for the State-respondents.
(2.) Through this writ petition prayer has been made to issue a writ of certiorari quashing the order dated 3.5.2006 passed by the learned Member, Board of Revenue, Lucknow in suo motu Revision No. 813 of 2005-06.
(3.) The aforesaid revision has been maintained with respect to six cases, i.e. 1. Santosha Craft (Pvt.) Ltd. vs. Sri Ram and others; 2.Santosha Craft (Pvt.) Ltd. vs. Nagar Nigam; 3. Avon Homes Pvt. Ltd. vs. Nagar Nigam and others; 4. Vinod Kumar vs. Nagar Nigam and others; 5 Vinod Kumar and others vs. Nagar Nigam and 6. Santosha Craft (Pvt.) Ltd. vs. Nagar Nigam.;


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