- (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No. 707 of 2011, under Sections 498A, 304B, 307, 323 I.P.C. and 3/4 Dowry Prohibition Act, Police Station Aadampur, District J.P. Nagar (Jyotiba Phule Nagar).
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;