JUDGEMENT
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(1.) Petitioners, who are four in number, have submitted application for being considered for the post of Lecturer in the subject of Hindi, Economics, Political Science and Geography respectively in response to the Advertisement published by the U.P. Higher Education Services Commission (herein after referred to as the 'Commission') dated 04.03.2014.
(2.) The petitioners are aggrieved with the modification which has been made, in respect of advertised vacancies, under the Advertisement dated 19.06.2014 and dated 21.07.2014 by the Commission.
(3.) On examination of the records we find that this amended notification has been published in compliance to the judgment of the High Court in the case of Dr. Pratima Mishra vs. State of U.P. and Others (Civil Misc. Writ Petition No. 28255 of 2014 decided on 22.05.2014) where-under the State authorities as well as the Commission was directed to apply reservation treating the subject/department as the Unit and not the institution as a unit.;
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