JUDGEMENT
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(1.) Heard Shri Gautam Baghel, learned counsel for the petitioners and Shri Ikram Ahmad, Shri T.Islam and Shri Sanjeev Singh for the respondents.
(2.) The petitioners in this writ petition are seeking quashing of the order dated 13.8.2015 by which the appointment of certain candidates have been approved by the Vice Chancellor, Aligarh Muslim University and the order dated 18.8.2015 passed by the Dy. Registrar, Aligarh Muslim University posting the selected candidates at the places shown against their names. The petitioners are also seeking quashing of the order dated 31.8.2015, Annexure-7 to the writ petition passed by the Assistant Registrar, Aligarh Muslim University giving temporary appointments to the 12 wait list candidates against temporary vacancies on the post of Assistants (Administration).
(3.) The case of the petitioners is that the Aligarh Muslim University (AMU) (for short 'the University') issued an advertisement dated 1.12.14 inviting applications for 61 posts of Assistants (Administration). The post of Assistants (Admn.) finds place at item no. 76 of the advertisement. The post of Assistant (Admn.) is in the pay band of 9300-34,800 with the grade pay of 4200 plus allowances. The qualification-essential for the said post are :
i) Bachelor's Degree from a recognized University
ii) 3 years experience in the capacity of UDA (Admin) or equivalent in a University/ Academic/ Central Government/ State Government/ Government undertaking
iii) Knowledge of computer specially MS Office
The qualification under the heading QUALIFICATIONS-ESSENTIAL reads as under:
I) Bachelor's Degree from a recognized University
II) 3 years experience in the capacity of UDA (Admin) or equivalent in a University/ academic/ Central Government/ State Government/ Government undertaking
III) Knowledge of computer specially MS Office;
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