RAKESH KUMAR Vs. STATE OF U.P. AND ORS.
LAWS(ALL)-2015-12-253
HIGH COURT OF ALLAHABAD
Decided on December 21,2015

RAKESH KUMAR Appellant
VERSUS
State of U.P. and Ors. Respondents

JUDGEMENT

- (1.) Heard learned counsel for the petitioner and Standing Counsel for the respondents.
(2.) The secretary of the Board is present.
(3.) The petitioner has filed this writ petition for a direction upon the Board to issue a fresh mark-sheet of the Intermediate Examination-2014 incorporating marks awarded to him in the subject of Hindi as well.;


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