JUDGEMENT
Rajesh Dayal Khare, J. -
(1.) Sri Santosh Kumar Singh, Advocate has filed counter affidavit on behalf of respondent nos. 2 and 3 which has been taken on record.
(2.) Counsel for the revisionist states that he does not want to file any rejoinder affidavit.
(3.) Heard learned counsel for the revisionist and Sri Santosh Kumar Singh, learned counsel for the respondent nos. 2 and 3.;
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