JUDGEMENT
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(1.) Heard learned counsel for the petitioners and Shri Ashok Khare, learned Senior Counsel assisted by Shri V.D. Shukla for the respondents.
(2.) By means of this writ petition, the petitioners have come to this Court with the grievance that the Assistant Registrar, Firms, Societies & Chits, Allahabad has illegally passed an order dated 30.5.2015, by which the list presented by the rival group has been accepted, whereas the dispute raised by the petitioners have not been considered.
(3.) The petitioners claim itself to be a Committee of Management, M.D. Shiksha Niketan Junior High School Samiti, Village and Post Darchhut Patti, Pratapgarh. The said Committee of Management of the institution is the same as the Committee of Management of the Society.;
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