JUDGEMENT
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(1.) Heard leaned counsel for the parties.
(2.) Petitioners are claiming protection to their married life alleging unnecessary interference and harassment by respondent no.4 despite their registered marriage.
(3.) Petitioners who have filed this petition jointly with the joint affidavit enclosing a photocopy of the marriage certificate dated 27th July 2015 issued by the Registrar, Hindu Marriages, Basti.;
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