- (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No.393/2014 u/s 364A IPC and 12/14 D.A.A. Act, Police Station-Kotwali Karvi, District-Chitrakoot.
(2.) Counter affidavit filed by learned A.G.A., today in the Court, is taken on record.
(3.) Heard learned counsel for the applicant and learned A.G.A.;