Anjani Kumar Mishra, J. - (1.) Heard Sri Kshitij Shailendra for the petitioner and Sri S.C. Verma for the respondents. CM Application (Substitution) No. 389327 of 2014 has been filed to bring on record heirs of the sole petitioner, since deceased. The application is within time. The respondents have no objection.
(2.) Accordingly, the said application is allowed.
(3.) Let the substituted heirs be incorporated forthwith.;