JUDGEMENT
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(1.) Counter affidavit filed today is taken on record.
(2.) This application has been filed seeking the release of the applicant on bail in Case Crime No. 751 of 2014 under Sections 376 (2) Jha, 323 I.P.C. and Section 3/4 of the Protection of Children From Sexual Offences Act, 2012. Police Station-Sirsaganj, District-Firozabad.
(3.) Heard learned counsel for the applicant and learned A.G.A. for the State.;
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