JUDGEMENT
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(1.) Heard Sri Gopal Swaroop Chaturvedi, learned Senior Counsel, assisted by Sri Yasharth for the applicants, Sri R.R. Bhardwaj, learned counsel for O.P. No.2 and the learned A.G.A.
(2.) This application under Section 482 Cr.P.C. seeks quashing of the proceedings of Complaint Case No.1523/2012; the order dated 22.7.2013 & 30.5.2012 by Addl. Sessions Judge (Court No.17), Meerut in Criminal Revision No.400/2013, summoning the applicants under Sections 354/341/342/392/506/509/34 IPC.
(3.) Ms. Shagufta Bano/O.P. No.2 lodged a complaint arraigning the following as accused:-
1. Rajendra Kumar Zarabi, Circle Head
2. Nitin Chauhan, Senior Executive (S.C.M.)
3. Sanjeev Pradhan, Engineer (Projects)
All c/o of M/s Tower Vision India Pvt. Ltd., 143-145/1, Second Floor, Ganpati Plaza, Mangal Pandey Nagar, Meerut.
4. Arye Weingrod, Director of Controls.
5. Kamal Tuli, Vice President (H.R.)
6. Geetu Sachdeva, Company Secretary;
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