SONU KUMAR SINGH Vs. STATE OF U.P. AND ORS.
LAWS(ALL)-2015-7-192
HIGH COURT OF ALLAHABAD
Decided on July 22,2015

Sonu Kumar Singh Appellant
VERSUS
State of U.P. and Ors. Respondents

JUDGEMENT

- (1.) Heard Sri Baijant Kumar Mishra, learned counsel for the petitioner.
(2.) Sri Aditya Kumar Singh, is present for the proposed respondent No.6, who has applied for impleadment. Sri B.D. Pandey has appeared for respondents No.2 & 3, Sri Krishna Mohan Tripathi for respondent No.4 and learned Standing Counsel for respondents No. 1 and 5.
(3.) Petitioner claims himself to be a student of Swami Devanand Post Graduate College, Math-Lar, Deoria which is affiliated to Deen Dayal Upadhayay, Gorakhpur University, Gorakhpur.;


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