MONU @ MUKESH KUMAR Vs. STATE OF U P
LAWS(ALL)-2015-5-494
HIGH COURT OF ALLAHABAD
Decided on May 14,2015

Monu @ Mukesh Kumar Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Karuna Nand Bajpayee, J. - (1.) Vakalatnama filed by Shri Rajesh Kumar Dubey, on behalf of complainant is taken on record.
(2.) Heard learned counsel for the applicant, learned counsel for the complainant and learned A.G.A.
(3.) Perused the record.;


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