Ram Surat Ram (Maurya), J. - (1.) Heard Sri S.S. Gupta for the petitioner. The writ petition has been filed against the order of Assistant Consolidation Officer dated 17.4.1999, by which plot 562/3 (area 0.104 hectare) was directed to be recorded as "shamil jot khalihan" on the basis of compromise between the recorded tenure holders, Settlement Officer, Consolidation dated 30.1.2015 and Deputy Director of Consolidation dated 8.5.2015 dismissing the appeal and the revision of the petitioner against the aforesaid order, arising out of proceedings under Sec. 9 -A of U.P. Consolidation of Holdings Act, 1953 (hereinafter referred to as the Act).
(2.) The dispute between the parties is in respect of area of plot No. 562 of village Ranga, pargana Madawara, district Latilpur. In basic consolidation record the land in dispute was recorded in the names of the petitioner and his co -sharers. In CH Form -2 -A, plot No. 562/1 (area 0.050 hectare) was recorded in the names of Madhav Singh, Raj Rani, Sukh Singh, Samar Singh, Kalyanpurwali, Gokul, Bindu, Harnam Singh. Plot No. 562/2 (area 0.093 hectare) was recorded in the name of Madhav Singh and others and plot No. 562/3 (area 0.104 hectare) was recorded in the name of Gokul (the petitioner). However, on the spot the entire area 0.104 hectare was found as khalihan and recorded as such in column 10 of CH Form -2 -A. Before the Assistant Consolidation Officer the petitioner and his co -sharers entered into a compromise on 17.1.1999 and on its basis Assistant Consolidation Officer by order dated 17.4.1999 has directed for recording the entire area of plot No. 562/3 as "Shamil Jot Khalihan".
(3.) In khata 265 of khatauni 1386F to 1391F, an area of 0.31 acre of plot No. 562 is recorded in the name of Gokul and an amaldaramad of the order of Assistant Consolidation Officer dated 17.4.1999, passed in Case 603 is made in it, in which in place of plot No. 562/3, plot No. 562/2 (area 0.104 hectare) as "shamil Jot khalihan" has been noted.;