C/M,HINDU MODEL JUNIOR HIGH SCHOOL Vs. RAKESH KUMAR GUPTA AND ANOTHER
LAWS(ALL)-2015-12-283
HIGH COURT OF ALLAHABAD
Decided on December 17,2015

C/M,Hindu Model Junior High School Appellant
VERSUS
Rakesh Kumar Gupta And Another Respondents

JUDGEMENT

- (1.) Civil Misc. (Review) Application No. 321390 of 2014 Civil Misc. (Review) Application No. 321381 of 2014 Supplementary affidavit filed today be taken on record. Heard learned counsel for the parties.
(2.) These two review application have been filed on behalf of Rakesh Kumar Gupta seeking review of the common judgment and order dated 28.5.2014 of the Division Bench passed in Special Appeal No. 1622 of 2013 connected with Special Appeal (Defective) No. 1282 of 2013.
(3.) Before referring to the grounds which have been raised in support of the review application, it would be appropriate for us to narrate the basic facts relevant for deciding the applications.;


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