BALRAM AND 8 OTHERS; MONTU AND 5 ORS Vs. STATE OF U P AND ANOTHER
LAWS(ALL)-2015-12-346
HIGH COURT OF ALLAHABAD
Decided on December 04,2015

Balram And 8 Others; Montu And 5 Ors Appellant
VERSUS
State Of U P And Another Respondents

JUDGEMENT

- (1.) Both the applications have been heard together and are being decided by this common order.
(2.) A supplementary affidavit has been filed, which is on record.
(3.) Heard learned counsel for the parties.;


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