RAMPATI RAM Vs. STATE OF U P & ORS
LAWS(ALL)-2015-10-279
HIGH COURT OF ALLAHABAD
Decided on October 16,2015

Rampati Ram Appellant
VERSUS
State Of U P And Ors Respondents

JUDGEMENT

- (1.) Heard Shri V. Singh, learned counsel for the petitioner and learned Standing Counsel for the respondents.
(2.) Petitioner has approached this Court challenging the order dated 28th October, 2010 passed by respondent no. 1 rejecting his claim for grant of freedom fighter pension.
(3.) Facts, in brief, giving rise to the dispute are as under.;


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