Sudhir Agarwal, Brijesh Kumar Srivastava, JJ. - (1.) This is an application under Order 41, Rule 5 CPC read with Section 151 CPC, praying for stay of the effect and operation of the judgment dated 05.05.2005 passed in O.S. No. 513 of 1989 by Civil Judge, (Senior Division), Allahabad.
(2.) The appeal under section 96 of Code of Civil Procedure has arisen from the judgment dated 05.05.2015 and decree prepared on 15.05.2015 in Original Suit No. 503 of 1989.
(3.) The dispute relates to the office of Shankaracharya at Jyotirmath Badrikashram. After almost 26 years, the Trial Court i.e. Civil Judge (Senior Division), Allahabad, finally adjudicated the aforesaid suit having wide impact upon substantial section of people, having belief in Hindu religion.;