SRI DURGA JI DEGREE COLLEGE, CHANDESHAR AND ORS. Vs. COLLECTOR/DIST. D.D.C., AZAMGARH AND ORS.
LAWS(ALL)-2015-12-75
HIGH COURT OF ALLAHABAD
Decided on December 16,2015

Sri Durga Ji Degree College, Chandeshar And Ors. Appellant
VERSUS
Collector/Dist. D.D.C., Azamgarh And Ors. Respondents

JUDGEMENT

Anjani Kumar Mishra, J. - (1.) These two writ petitions have been filed challenging the same order passed by the District Deputy Director of Consolidation (for short the DDDC). They have, therefore, being heard together and are being decided by a common order.
(2.) I have heard Shri Dr. H.N. Tripathi for the petitioners in writ petition No. 15740 of 2015, Shri S.N. Mishra for the petitioners in writ petition No. 36795 of 2015, Shri R.C. Upadhyay for the Gaon Sabha and learned Standing Counsel in both the writ petitions.
(3.) Writ Petition No. 15740 of 2015 has been filed by Shri Durga Ji Degree College, Chandesar, Azamgarh through its founder/Manager. Writ Petition No. 36795 of 2015 has been filed by the Committee of Management of Shri Durga Ji Mandir Trust, Chandesar, Azamgarh through its Manager, Dr. Phool Chandra Singh. In both these writ petitions, the order dated 16.01.2015 passed by the DDDC is under challenge.;


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