PHOTO BANJARA Vs. STATE OF U.P.
LAWS(ALL)-2015-8-189
HIGH COURT OF ALLAHABAD
Decided on August 14,2015

Photo Banjara Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

- (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No.1792A/2007, u/s 302, 504, 506 IPC, Police Station-Dharmsinghwa, District-Siddharth Nagar.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;


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