M.M. ALI MEMORIAL INTER COLLEGE Vs. IBRAHIM KHAN
LAWS(ALL)-2015-11-94
HIGH COURT OF ALLAHABAD
Decided on November 16,2015

M.M. Ali Memorial Inter College Appellant
VERSUS
IBRAHIM KHAN Respondents

JUDGEMENT

- (1.) Heard Sri Rohan Gupta, learned counsel for the applicant and Sri K.R. Singh, learned Additional Chief Standing Counsel for the opposite party.
(2.) Rejoinder affidavit filed today is taken on record.
(3.) A short counter affidavit has been filed on behalf of the opposite party.;


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