- (1.) Heard learned counsel for the petitioner and Sri Siddharth Verma appearing for respondent no. 1.
(2.) The order dated 08.04.2008 disposing of the writ petition has been recalled vide order dated 28.08.2015 passed on Review Misc. Review/Recall Application No. 105647 of 2008.
(3.) With the consent of the learned counsel for the parties, writ petition has been heard and is being finally disposed of.;