JUDGEMENT
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(1.) Heard counsel for the parties.
(2.) Notice on behalf of respondents no.1, 2 and 3 have been accepted by learned Standing Counsel. Respondent no.4 is represented by Sri Shashi Nandan, Senior Advocate, assisted by Sri Vishnu Gupta, Advocate, who has also filed a short counter affidavit, which is taken on record.
(3.) Issue notice to respondents no.5, 6 and 7 fixing 28th September, 2015 as the date. Steps be taken by speed post within three days.;
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