AWADH CENTER OF EDUCATION FOR WOMEN VILLLAGE-KARJA AND ORS. Vs. STATE OF U.P. AND ORS.
LAWS(ALL)-2015-7-250
HIGH COURT OF ALLAHABAD
Decided on July 24,2015

Awadh Center Of Education For Women Villlage -Karja And Ors. Appellant
VERSUS
State of U.P. and Ors. Respondents

JUDGEMENT

- (1.) Heard Sri R.K. Ojha, Senior Advocate assisted by Sri Safdar Ali Kazmi and Sri Ramesh Rai, learned counsel appearing for the petitioners, learned Standing counsel appearing for respondents no. 1 to 4 and Sri R.A. Akhtar, learned counsel appearing for respondent no. 5.
(2.) All the counsel have agreed for final disposal of the petition on the basis of the pleadings on record.
(3.) A trust known as Awadh Public Charitable Trust established an educational institution known as Awadh Center of Education for Women in village Karja, Post Semariyawan, District Sant Kabir Nagar.;


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