SMT. KAMLA VARMA W/O LATE M.P. VARMA & ORS. Vs. UNION OF INDIA THRU SECRETARY DEFENCE SOUTH BLOCK & ORS.
LAWS(ALL)-2015-5-484
HIGH COURT OF ALLAHABAD
Decided on
May 11,2015
Smt. Kamla Varma W/O Late M.P. Varma And Ors.
Appellant
VERSUS
Union Of India Thru Secretary Defence South Block And Ors.
Respondents
JUDGEMENT
Aditya Nath Mittal, J. -
(1.) Heard learned counsel for the revisionist.
(2.) None present for the opposite parties in the revised call.
(3.) This revision has been filed against the order dated 12.12.2006, passed by the court of Additional District & Sessions Judge, Lucknow in SCC Suit No.02 of 2000, by which the suit has been dismissed.;
(2.) None present for the opposite parties in the revised call.
(3.) This revision has been filed against the order dated 12.12.2006, passed by the court of Additional District & Sessions Judge, Lucknow in SCC Suit No.02 of 2000, by which the suit has been dismissed.;
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