JUDGEMENT
Devendra Kumar Arora, J. -
(1.) Heard.
(2.) Petitioners have filed a suit against the private respondents which was registered as Suit No. 956 of 1990. In the said pending suit, petitioners moved an application 14.7.2015 for amendment in the plaint which was seriously contested by the defendants to the suit.
(3.) The Trial Court has rejected the application of the petitioners (112Ka1) for amendment which was assailed by the petitioners in Civil Revision No. 56 of 2015 before the District Judge.;
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