ARUN PRAKASH Vs. CHAIRMAN RAILWAY BOARD

LAWS(ALL)-2005-5-134

HIGH COURT OF ALLAHABAD

Decided on May 04,2005

ARUN PRAKASH, ADDITIONAL CHIEF JUDICIAL MAGISTRATE, NORTHERN RAILWAY AND P.K. Appellant

VERSUS

CHAIRMAN, RAILWAY BOARD, GENERAL MANAGER, NORTHERN RAILWAYS AND Respondents

- (1.) List revised.
(2.) None present on behalf of the petitioners.
(3.) Learned Standing Counsel present.;