MANGEE RAM AGARWAL S O LATE SRI MANGAT RAM AGARWAL Vs. SRI SHASHI KUMAR CHAIRMAN CUM MANAGING DIRECTOR CHAIRMAN COAL INDIA BOARD

LAWS(ALL)-2005-9-139

HIGH COURT OF ALLAHABAD

Decided on September 06,2005

MANGEE RAM AGARWAL S/O LATE SRI MANGAT RAM AGARWAL Appellant

VERSUS

SRI SHASHI KUMAR, CHAIRMAN-CUM-MANAGING DIRECTOR/CHAIRMAN, COAL INDIA BOARD Respondents

JUDGEMENT

S.P. Mehrotra, J. - (1.) Pursuant to the order dated 26th August, 2005, the case has been put up as fresh case today.
(2.) Supplementary Affidavit has been filed today on behalf of the petitioner-applicant.
(3.) Let the Supplementary Affidavit be taken on record.;

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