Imtiyaz Murtaza, J. - (1.) All the above criminal appeals are filed against the judgment and order dated 23.1.2004 passed by Addl. District & Sessions Judge/Special Judge (S.C./S.T. Act), district Pilibhit and the appellants are convicted and sentenced as follows in various session trials; SI. Name of S.T. No. Under sections Sentences No Accused -1. OmPrakash son of Mansha Ram (Crl. Appeal No. 713 of 2004) 212/02
(2.) Jagan Lal(Crl. Appeal No. 817 of 2004) 235/02 212/02
(3.) Bhagirathi(Crl, Appeal No. 817 of 2004) 214/02212/02;