JUDGEMENT
Mukteshwar Prasad, J. -
(1.) Heard Sri Vipin Saxena, learned Counsel for the landlord-petitioner and Sri Arvind Srivastava learned Counsel holding brief of Sri H.N. Sharma, Counsel for the tenant-respondent No. 2.
(2.) With the consent of learned Counsel for the parties, this petition is being disposed of finally at this stage.
(3.) Counter and rejoinder-affidavits have been exchanged between the parties.;
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